Hukamgiri vs State
2021 Latest Caselaw 7761 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3231/2021

Hukamgiri

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. Shrawan Bishnoi, P.P. For Complainant(s) : Mr. Dinesh Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/03/2021

Call for case diary.

List on 26.03.2021.

(VIJAY BISHNOI),J

29-akash/-

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