Narpat Singh vs State
2021 Latest Caselaw 7760 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 3346/2021

Narpat Singh S/o Amar Singh, Aged About 25 Years, R/o Rawji Ka Hata, Tehsil Girwa, Dist. Udaipur. (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. Praveen Bhati For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

18/03/2021

Learned counsel for the petitioner does not press this second

bail application, which is dismissed as such.

(SANDEEP MEHTA),J 111-Sudhir Asopa/-

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