Puran Singh Choudhary vs State Of Rajasthan
2021 Latest Caselaw 7748 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 975/2019

Puran Singh Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Joshi, Sr. Adv. Assisted by Mr. Chandraveer Singh For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

18/03/2021

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 81-priyal/-

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