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Bhagwan Ram vs State
2021 Latest Caselaw 7703 Raj

Citation : 2021 Latest Caselaw 7703 Raj
Judgement Date : 18 March, 2021

Rajasthan High Court - Jodhpur
Bhagwan Ram vs State on 18 March, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1116/2020

1. Bhagwan Ram S/o Nathu Ram, Aged About 24 Years, Surpura Khurd, Bhopalgarh, Jodhpur Gramin, Jodhpur, Rajasthan.

2. Kailash S/o Nathu Ram, Aged About 29 Years, Surpura Khurd, Bhopalgarh, Jodhpur Gramin, Jodhpur, Rajasthan.

3. Mukesh S/o Jeevan Ram, Aged About 25 Years, Surpura Khurd, Bhopalgarh, Jodhpur Gramin, Jodhpur, Rajasthan.

4. Gopal S/o Bhiyan Ram, Aged About 22 Years, Surpura Khurd, Bhopalgarh, Jodhpur Gramin, Jodhpur, Rajasthan.

----Petitioners Versus

1. State, Through P.P

2. Sunil S/o Sita Ram, Surpura Khurd, Bhopalgarh, Jodhpur Gramin, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Ms. Swati Kotwani For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

18/03/2021

As stated by Ms. Swati Kotwani, learned counsel representing

the petitioners, the instant criminal misc. petition as well as the

stay application are dismissed as infructuous.

(SANDEEP MEHTA),J 30-Sudhir Asopa/-

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