Maharaj Kumar Shri Arvind Singh vs Maharaj Kumar Mahendra Singh Ji
2021 Latest Caselaw 7663 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 420/2020

Maharana Shri Bhagwat Singh(Dead)

----Appellant Versus

Maharaj Kumar Mahendra Singh Ji

----Respondent

Connected With

S.B. Civil First Appeal No. 547/2020

Arvind Singh (Defendant No 4)

----Appellant Versus

Maharaj Kumar Mahendr Singh Ji

----Respondent

S.B. Civil First Appeal No. 551/2020

Maharaj Kumar Shri Arvind Singh

----Appellant Versus

Maharaj Kumar Mahendra Singh Ji

----Respondent

Parties through their : Mr. Manish Shishodia, Mr. Abhishek respective counsel Mehta, Mr. Sanjay Nahar, Mr. Anwar Gouri

Mr. Rajesh Joshi, Sr. Advocate assisted by Mr. Vineet Dave, Mr. Rahul Choudhary, Ms. Swati Katoch, Mr.Khet Singh, Mr. Harshit Bhurani, Mr.Devesh Purohit, Mr. Kamal Dave, Mr. Salil Trivedi

(2 of 2) [CFA-420/2020]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/03/2021

On the joint request made by learned counsel for the

parties, list these matters on 8.4.2021.

The interim order dated 7.12.2020 shall remain

continue till next date. It is also made clear that the

respondents will abide by their undertaking given before

this Court on 17.9.2020 till the next date.

(VIJAY BISHNOI),J

122 - 124 ms rathore

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