Manish vs State Of Rajasthan
2021 Latest Caselaw 7640 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3738/2020

Manish

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nishant Bora, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Dhirendra Singh, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

The matter comes up on an application at the instance of the

respondents for early hearing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 07.04.2021.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 145-MS/-

Powered by TCPDF (www.tcpdf.org)