Dholu Ram vs State Of Rajasthan
2021 Latest Caselaw 7637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1628/2019

Dholu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sihag, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

Put up on 05.04.2021, as prayed.

(MANOJ KUMAR GARG),J 150-MS/-

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