Mohit Jindal vs State
2021 Latest Caselaw 7620 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 488/2021

Mohit Jindal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. TR Singh Sodha For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/03/2021

List on 30.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

120-pratibha/-

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