Pratap Singh vs State Of Rajasthan
2021 Latest Caselaw 7596 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2588/2018

Pratap Singh

----Petitioner Versus State Of Rajasthan & anr.

----Respondent

For Petitioner(s) : Mr. Dashrath Singh. For Respondent(s) : Mr. Mukhtiyar Khan, P.P.

Mr. Sajjan Singh Rathore.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

Learned Public Prosecutor is directed to call the factual report

from the Investigating Officer.

List this matter after one week, as prayed.

(MANOJ KUMAR GARG),J 177-Prashant/-

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