Ishwar Singh Samota vs State Of Rajasthan
2021 Latest Caselaw 7591 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3720/2019

Ishwar Singh Samota

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sudhir Saruparia, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Shreekant Verma, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/03/2021

Put up on 07.04.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 137-MS/-

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