State Of Rajasthan vs Satpal
2021 Latest Caselaw 7583 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Criminal Misc. Appli No. 86/2021

State Of Rajasthan, Through P.p.
                                                                    ----Petitioner
                                    Versus
1.      Satpal S/o Sh. Mukand Lal, Aged About 63 Years, By
        Caste Agarwal, R/o Sector No. 12, Suratgarh Road,
        Hanumangarh            Junction,           District       Hanumangarh,
        Rajasthan.
2.      Hetram S/o Sh. Lekhram, By Caste Dharnia, R/o Ward
        No.    22,     Hanumangarh                Junction,       Hanumangarh,
        Rajasthan.
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Mukesh Trivedi, PP
For Respondent(s)         :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                     Order

17/03/2021

     In wake of onslaught of COVID-19, abundant caution is being

taken while hearing the matters in Court.

     The applicant-State has preferred this misc. application

under Section 482 of Cr.P.C. seeking modification in the order

dated 25.08.2017 passed by this Court in S.B. Criminal Misc.

Petition No.1383/2014.

     For the reasons mentioned in the application, the same is

allowed and the last para of the order dated 25.08.2017 is

substituted by following para :-

     "In view of the aforequoted judgment passed in Bhanwar Lal

(supra), the present criminal misc. petition is allowed and the

investigation of the FIR Nos.84/2012, 85/2012 and 86/2012

                     (Downloaded on 18/03/2021 at 09:00:12 PM)
                                                                             (2 of 2)                  [CRLMA-86/2021]



                                   registered at C.P.S., Jaipur, outpost Hanumangarh are consolidated

                                   with   FIR     No.87/2012     registered        at     C.P.S.,   Jaipur,   outpost

                                   Hanumangarh."

                                          The aforementioned order dated 25.08.2017 shall be read

                                   accordingly.

                                                                 (DR. PUSHPENDRA SINGH BHATI),J.

106-Sudheer/-

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