Smt. Tara Devi vs State
2021 Latest Caselaw 7470 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 212/1999

Smt. Tara Devi W/o Shri Om Prakash, by caste Sagarwansi Mali, R/o Sampurna Nand Colony, Sirohi

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr. R.S. Gill For Respondent(s) : Mr. B.R. Bishnoi, AGC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment

16/03/2021

Learned Public Prosecutor has submitted a factual report

received from the Women Prison, Jodhpur, as per which, the

appellant Tara Devi passed away on 18.06.2016.

In view of above, the instant appeal abates and is disposed

of as such.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J

16-Sudhir Asopa/-

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