Bhavuk Sharma vs State Of Rajasthan
2021 Latest Caselaw 7461 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4341/2020 Bhavuk Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner : Mr. Rajender Charan For Respondent : Mr. A.R. Choudhary, PP For Complainant : Mr. Pankaj Kumar Gupta Present in Person : Ms. Pragya Bharadwaj - Complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

Learned counsel for the parties have agreed to refer the

matter for mediation.

In such circumstances, list this matter for mediation before

the Mediation Centre, Rajasthan High Court, Jodhpur on

19.03.2021.

The petitioner as well as the complainant are directed to

remain present before the Mediation Centre, Rajasthan High

Court, Jodhpur on 19.03.2021 at 10:00 AM and thereafter as and

when called for.

List on 06.04.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.54

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