Citation : 2021 Latest Caselaw 7459 Raj
Judgement Date : 16 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6398/2020
Ganpat Singh S/o Shri Daulat Singh, Aged About 50 Years, R/o Puran, Tehsil Jaswantpura, District Jalore.
----Petitioner Versus The State of Rajasthan
----Respondent
For Petitioner(s) : Mr. C.S. Rathore For Respondent(s) : Mr. A.R. Choudhary, P.P.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
16/03/2021
Learned counsel for the petitioner, without arguing the
matter on merits, has submitted that he does not want to press
this criminal misc. bail application.
Accordingly, this criminal misc. bail application preferred by
the petitioner under Section 438 Cr.P.C. is dismissed as not
pressed.
(VIJAY BISHNOI),J
Abhishek Kumar S.No.58
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