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Kailash vs State
2021 Latest Caselaw 7455 Raj

Citation : 2021 Latest Caselaw 7455 Raj
Judgement Date : 16 March, 2021

Rajasthan High Court - Jodhpur
Kailash vs State on 16 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8639/2020

Kailash

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. TR Singh Sodha For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

List on 23.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

64-pratibha/-

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