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Yogendra Singh vs State
2021 Latest Caselaw 7453 Raj

Citation : 2021 Latest Caselaw 7453 Raj
Judgement Date : 16 March, 2021

Rajasthan High Court - Jodhpur
Yogendra Singh vs State on 16 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8440/2020

Yogendra Singh S/o Rajkumar, Aged About 25 Years, R/o Bartu, Police Station Bheem, Dist. Rajsamand.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Manipal Singh For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

List on 23.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

63-pratibha/-

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