Satyapal Swami vs State
2021 Latest Caselaw 7450 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8918/2020

Satyapal Swami

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Umesh Shrimali For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

List on 23.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

65-pratibha/-

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