Rajesh vs State Of Rajasthan
2021 Latest Caselaw 7444 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10400/2020

Rajesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2021

List on 23.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

189-mohit/-

Powered by TCPDF (www.tcpdf.org)