Rajasthan High Court - Jodhpur
Manjoor Ali vs State Of Rajasthan on 16 March, 2021
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6294/2020
Manjoor Ali S/o Samshuddin, Aged About 67 Years, Karamchari
Colony, Near Nokha Masjid, Nokha, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Public Health And Engineering Department, Government
Of Rajasthan, Jaipur.
2. The Chief Personnel Officer, Head Quarter, Public Health
And Engineering Department, Rajasthan, Jaipur.
3. The Chief Engieneer, Public Health And Engineering
Department, Jodhpur.
4. The Additional Chief Engineer, Public Health And
Engineering Department, Bikaner Region, Bikaner.
5. The Superintending Engineer, Public Health And
Engineering Department, Bikaner Circle, Bikaner.
6. The Assistant Engineer, Public Health And Engineering
Department, P And D City Division-Viii, Bikaner.
----Respondents
For Petitioner(s) : Mr. RS Saluja
For Respondent(s) : Ms. Anjana Jawa
JUSTICE DINESH MEHTA
Judgment
16/03/2021
Heard.
It is submitted by learned counsel for the parties that the
controversy involved in the present writ petition is squarely
covered by a decision rendered in Sohanlal Mathur Vs. State of
Rajasthan & Ors.:S.B.Civil Writ Petition No.3631/2008, decided
(2 of 2) [CW-6294/2020]
on17.11.2008, which has been affirmed by Apex Court in SLP
(Civil)No.14932/2012.
Learned Single Judge of this Court, while deciding the case of
Sohanlal (supra) has relied on an earlier judgment in Sharvan
Kumar Vs. State of Rajasthan & Ors. (S.B.Civil Writ Petition
No.2156/2007, decided on 05.09.2008). The Court held:-
"In view of whatever said above, this petition for writ
deserves acceptance and, therefore, the same is allowed.
The respondents are directed to allow selection grade to the
petitioner on completion of 18 years of service as per para 5
of the notifications dated 25.1.1992 and 17.02.1998. The
petitioner is declared entitled for getting the pay scale of
Rs.1400-2600 (Rs.5000-8000) as second selection grade on
completion of 18 years of service and the pay scale of
Rs.5500-9000 on completion of 27 years of service as the
third selection grade. The entitlement as declared above is
required to be executed by the respondents within a period
of six months from today."
In this view of the matter, the instant petition is also allowed
in the same terms and the petitioner is declared entitled for the
grant of pay scale of Rs.5000-8000 instead of Rs.4000-6000 as
third selection grade. Thereafter, petitioner's pay be revised as per
the Revised Pay-Scale Rules of 2008. The needful be done within a
period of three months from today.
The stay applications also stand disposed of accordingly.
(DINESH MEHTA),J
109-CPGoyal/-
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