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Punamchand vs State
2021 Latest Caselaw 7324 Raj

Citation : 2021 Latest Caselaw 7324 Raj
Judgement Date : 15 March, 2021

Rajasthan High Court - Jodhpur
Punamchand vs State on 15 March, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 176/2021

Punamchand

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Misc Suspension Of Sentence Application (appeal) No. 80/2021

For Petitioner(s) : Mr. ML Bishnoi, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/03/2021

Put up on 18.03.2021, as prayed.

(MANOJ KUMAR GARG),J 333-MS/-

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