Manohar Lal Pareek vs State Of Rajasthan
2021 Latest Caselaw 7315 Raj

(1 of 1) [CRLMP-1529/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1529/2021

Manohar Lal Pareek

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rajesh Joshi, Sr. Adv. assisted by Ms. Swati Katoch, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/03/2021

Learned Public Prosecutor is directed to call for the case

diary.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 136-MS/-

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