Purushottam Vaishnav vs State Of Rajasthan
2021 Latest Caselaw 7300 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3038/2021

Purushottam Vaishnav

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. J.S. Bhaleria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Call for case diary.

List on 25.3.2021.

(VIJAY BISHNOI),J

69-msrathore/-

Powered by TCPDF (www.tcpdf.org)