Manmohan Singh @ Mona vs State
2021 Latest Caselaw 7230 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 524/2020

1. Manmohan Singh @ Mona S/o Jindra Singh, Aged About 31 Years, B/c Jatsikh, R/o W.no. 14, Raisinghnagar, Dist. Sri Ganganagar.

2. Nitesh S/o Sh. Harikishan, Aged About 27 Years, B/c Sharma, R/o W.no. 10, Raisinghnagar, Dist. Sri Ganganagar.

3. Om Prakash S/o Munshi Ram, Aged About 27 Years, B/c Nayak, R/o 3-T.k., P.s. Muklawa, Dist. Sri Ganganagar.

4. Bunty @ Sukhveer S/o Sh. Avtar Singh, Aged About 39 Years, B/c Soni, R/o W.no. 01, Raisinghnagar, Dist. Sri Ganganagar.

----Petitioners Versus

1. State, Through Pp

2. Anuragh Singh S/o Sh. Lakhvinder Singh, B/c Jatsikh, R/o Village 24, P.s. Raisinghnagar, Dist. Sri Ganganagar.

----Respondents

For Petitioners : Mr. Rajendra Charan For Respondent No.1 : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Learned counsel for the petitioners wants to withdraw this

criminal revision petition.

Hence, this criminal revision petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

244-Arun/-

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