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Bala Ram vs The Raj. State Road Transport Cor. ...
2021 Latest Caselaw 7194 Raj

Citation : 2021 Latest Caselaw 7194 Raj
Judgement Date : 15 March, 2021

Rajasthan High Court - Jodhpur
Bala Ram vs The Raj. State Road Transport Cor. ... on 15 March, 2021
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4287/2021

Bala Ram S/o Lakha Ram, Aged About 59 Years, Baytu, District Barmer.

----Petitioner Versus

1. The Raj. State Road Transport Cor. Ltd., Jaipur Through Its Managing Director.

2. The Executive Director (Traffic), Rajasthan State Road Transport Corporation Limited, Jaipur.

3. The Chief Manager, Rajasthan State Road Transport Corporation, Barmer Depot, Barmer.

                                                                                                    ----Respondents


                                   For Petitioner(s)        :     Mr. Sushil Solanki
                                   For Respondent(s)        :



                                                       JUSTICE DINESH MEHTA

                                                                       Order

                                   15/03/2021

                                   1.   While   informing       that    the     petitioner         is   going   to   be

superannuated on 31.05.2021, learned counsel for the petitioner

submits that petitioner's transfer is contrary to judgment of this

Court in the case of Dr. Pushpa Mehta Vs. RCSAT & Ors. reported

in RLW 2000(1) (Raj.) 233.

2. Issue notice. Issue notice of stay application also, returnable

within six weeks.

3. Meanwhile, effect and operation of the transfer order dated

04.03.2021 shall remain stayed.

(DINESH MEHTA),J

196-skm/-

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