Rajasthan High Court - Jodhpur
Anil Kumar Meena vs State Of Rajasthan on 15 March, 2021
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 5533/2020
Sultana Kray Vikray Sahakari Samiti Ltd., Through The
Chairman, Balveer Singh S/o Late Harphool Singh, Aged About
58 Years, Resident Of Village 2 PTM, Sultana, Jaisalmer (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Ajmer (Raj.)
5. The Deputy Registrar, Cooperative Societies, Jaisalmer.
----Respondents
Connected With
(2) S.B. Civil Writ Petition No. 5125/2020
Mohangrah Kray Vikray Sahakari Samiti Ltd., Through Its
Chairman, Merta, Krashak Kray Vikray Sahakari Samiti Ltd.
Through Its Chairman, Girdhar Singh S/o Nepal Singh, Aged
About 30 Years, Resident Of Village Post Mohangarh, District
Jaisalmer (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj, Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Jodhpur (Raj.).
5. The Deputy Registrar, Cooperative Societies, Jaisalmer.
----Respondents
(3) S.B. Civil Writ Petition No. 5898/2020
1. Ambika Gram Sewa Sahkari Samiti Limited, Kailash
Nagar, Through The President Of The Society Tehsil
Sheoganj, District- Sirohi.
2. Ganpat Singh Deora S/o Kan Singh, Aged About 38 Years,
President Of The Ambika Gram Sewa Sahkari Samiti
Limited, Kailash Nagar, Tehsil Sheoganj, District Sirohi.
(2 of 26) [CW-5533/2020]
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary Co-Operative,
Government Of Rajasthan, Jaipur.
2. Additional Director, Co-Operative Societies, Jodhpur
Division, Jodhpur
3. Suresh Kumar Sharma, Inspector (Honrary), Co-
Operative Societies, Sirohi
----Respondents
(4) S.B. Civil Writ Petition No. 8401/2020
Jagdish Chandra Jat S/o Sh. Jeet Mal Jat, Aged About 51 Years,
Resident Of Dhamana, Tehsil Kapasan, District Chittorgarh,
Presently Chairman, Dhamana Co-Operative Society, Dhamana,
Tehsil Kapasan, District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10-B Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(5) S.B. Civil Writ Petition No. 8498/2020
Gopal Lal Janwa S/o Sh. Chanpa Lal Janwa, Aged About 52
Years, Resident Of Gadriayawas, Tehsil Choti Sadri, District
Pratapgarh, Presently Chairman, Swaroopganj Co-Operative
Society, Swaroopganj, Tehsil Choti Sadri, District Pratapgarh
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthgat Shetra, Raisem
Bhawan, Jhalanna Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(6) S.B. Civil Writ Petition No. 8546/2020
Debari Vrahad Krishi Bahuuddeshiya Sahakari Samiti Limited,
Debari, Tehsil Girwa, District Udaipur Through Its Chairman, Shri
Ajay Singh Son Of Shri Jaipal Singh Rajput, Aged About 48
Years, R/o Village And Post Debari, Tehsil Girwa, District Udaipur.
----Petitioner
(3 of 26) [CW-5533/2020]
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj, Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(7) S.B. Civil Writ Petition No. 8550/2020
Devilal Janwa S/o Sh. Hukmi Chand Janwa, Aged About 57
Years, Resident Of Bhanuja, Tehsil Badi Sadri, District
Chittorgarh, Presently Chairman, Bhanuja Co-Operative Society,
Bhanuja, Tehsil Badi Sadri, District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godown, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(8) S.B. Civil Writ Petition No. 8554/2020
Kailash Singh Solanki S/o Sh. Narpat Singh Solanki, Aged About
69 Years, Resident Of Badoli Madhusingh, Tehsil Nimbahera,
District Chittorgarh, Presently Chairman, Badoli Madhusingh Co-
Operative Society, Badoli Madhusingh, Tehsil Nimbahera, District
Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(9) S.B. Civil Writ Petition No. 8564/2020
Lakadwas Vrahad Krishni Bahuuddeshiya Sahakari Samiti Ltd.,
Lakadas, Tehsil Girwa, District Udaipur Through Its Chairman,
Shri Dal Chand Son Of Shri Kuka Ji Dangi, Aged About 56 Years,
(4 of 26) [CW-5533/2020]
R/o Village And Post Lakadas, Tehsil Girwa, District Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahkari, Nirvachan Pradhikaran, 10B, Sansthagat Shetra,
Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(10) S.B. Civil Writ Petition No. 8568/2020
Jamarkotra Vrahad Krishni Bahuuddeshiya Sahakari Samiti Ltd.,
Jamarkotra, Tehsil Girwa, District Udaipur Through Its Chairman,
Shri Devi Lal Son Of Shri Nathu Ji Meena, Aged About 55 Years,
R/o Village And Post Jamarkotra, Tehsil Girwa, District Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahkari, Nirvachan Pradhikaran, 10B, Sansthagat Shetra,
Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(11) S.B. Civil Writ Petition No. 8596/2020
Titardi Vrahad Krishi Bahuuddeshiya Sahakari Samiti Limited,
Titardi, Tehsil Girwa, District Udaipur Through Its Chairman, Shri
Fatheh Singh Son Of Shri Bhanwar Singh , Aged About 57 Years,
R/o Village And Post Titardi, Tehsil Girwa, District Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Gov.t Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana, Dungari, Jaipur.
(5 of 26) [CW-5533/2020]
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(12) S.B. Civil Writ Petition No. 8614/2020
1. Ganesh Gram Seva Sahakari Samiti Ltd., Modi Tehsil
Bhinder, District Udaipur Through Its Chairman Vijendra
Singh S/o Sh. Chhatar Singh, Aged - 60 Years.
2. Kanod Gram Seva Sahakari Samiti Ltd., Kanod, Tehsil
Bhinder, District Udaipur Through Its Chairman Ganpat
Singh S/o Sh. Ram Singh Ranawat. Aged 51 Years.
3. Bejarda Gram Seva Sahakari Samiti Ltd., Bejarda Tehsil
Bhinder, District Udaipur Through Its Chairman Man Singh
Shekhawat S/o Sh. Vadan Singh Aged About 53 Years.
4. Charbhuja Gram Seva Sahakari Samiti Ltd., Hinta Tehsil
Bhinder, District Udaipur Through Its Chairman Kashi Ram
S/o Sh. Mathura Das Aged 54 Year.
5. Mahaveer Gram Seva Sahakari Samiti Ltd., Rundeda
Tehsil Bhinder, District Udaipur Through Its Chairman
Udai Lal Bhatt S/o Sh. Hari Ram Bhatt Aged 53 Year.
6. Bhatevar Gram Seva Sahakari Samiti Ltd., Bhatevar Tehsil
Bhinder, District Udaipur Through Its Chairman Kalu Lal
Janva S/o Sh. Lachhi Ram Aged 56 Year.
7. Charbhuja Gram Seva Sahakari Samiti Ltd., Kheroda
Tehsil Bhinder, District Udaipur Through Its Chairman
Mehtab Singh S/o Sh. Gulab Singh Aged 55 Years.
8. Kundai Gram Seva Sahakari Samiti Ltd., Kundai, Tehsil
Bhinder, District Udaipur Through Its Chairman Manohar
Singh S/o Sh. Gopal Singh Shekhawat, Aged 53 Year.
9. Sarangpur Gram Seva Sahakari Samiti Ltd., Sarangpur
Tehsil Bhinder, District Udaipur Through Its Chairman
Narayan Lal Jat S/o Sh. Omkar Jat, Aged 52 Year.
10. Nawaniya Gram Seva Sahakari Samiti Ltd., Nawaniya
Tehsil Bhinder, District Udaipur Through Its Chairman
Prabha Shanker S/o Sh. Mangi Lal Janwa, Aged 51 Year.
11. Kedareshwar Gram Seva Sahakari Ltd., Kedareshwar
Tehsil Bhinder, District Udaipur Through Its Chairman
Prabha Shanker S/o Sh. Chunni Lal, Aged 53 Year.
12. Loonda Gram Seva Sahakari Samiti Ltd., Loonda Tehsil
Bhinder, District Udaipur Through Its Chairman Prakash
Chand Dhakar S/o Sh. Ratan Lal Aged 56 Year.
13. Bhinder Gram Seva Sahakari Samiti Ltd., Bhinder, Tehsil
Bhinder, District Udaipur Through Its Chairman Kishan
Singh Shekhwat S/o Sh. Gamer Singh, Aged 51 Year.
14. Kuthwas Gram Seva Sahakari Samiti Ltd., Kuthwas Tehsil
Bhinder, District Udaipur Through Its Chairman Bheru Lal
Gayri S/o Sh. Bhopa Gayri, Aged 50 Year.
15. Daroli Gram Seva Sahakari Samiti Ltd., Daroli Tehsil
Bhinder, District Udaipur Through Its Chairman Sukh Lal
(6 of 26) [CW-5533/2020]
Dangi S/o Sh. Bhera, Aged 53 Year.
16. Menar Gram Seva Sahakari Samiti Ltd., Menar Tehsil
Bhinder, District Udaipur Through Its Chairman Shanti Lal
Menariya S/o Sh. Kalu Lal Aged 51 Year.
17. Nandvel Gram Seva Sahakari Samiti Ltd., Nandvel Tehsil
Bhinder, District Udaipur Through Its Chairman Udai Lal
S/o Sh. Megh Raj Aged - 54 Year.
18. Bhopa Sagar Gram Sahakari Samiti Ltd., Adinda Tehsil
Bhinder, District Udaipur Through Its Chairman Dharam
Raj Meena S/o Sh. Pooja Meena, Aged - 57 Year.
19. Akola Gram Seva Sahakari Samiti Ltd., Akola Tehsil
Bhinder, District Udaipur Through Its Chairman Bheru Lal
Meghwal S/o Sh. Babru Ji, Aged - 60 Year.
20. Dabok Gram Seva Sahakari Samiti Ltd., Dabok Tehsil
Mawali, District Udaipur Through Its Chairman Shankar
Lal Paliwal S/o Sh. Shiv Lal Aged - 52 Year.
21. Amarpura Jagir Gram Seva Sahakari Samiti Ltd.,
Amarpura Jagir Tehsil Bhinder, District Udaipur Through
Its Chairman Nepal Singh Rathore S/o Sh. Abhay Singh,
Aged 55 Years.
22. Lasadiya Gram Seva Sahakari Samiti Ltd., Lasadiya Tehsil
Lasadiya, District Udaipur Through Its Chairman
Kanhaiyalla Meena S/o Sh. Naga Ji, Aged - 57 Year.
23. Aanjani Gram Seva Sahakari Samiti Ltd., Aanjani Tehsil
Lasadiya, District Udaipur Through Its Chairman Narayan
Lal Meena S/o Sh. Wala Ji, Aged - 55 Year.
24. Dhamniya Vrihad Krishi Bahu Udeshya Sahakari Samiti
Ltd., Dhamniya Tehsil Lasadiya, District Udaipur Through
Its Chairman Kalu Lal S/o Sh. Naru Meena, Aged - 50
Year.
25. Pai Vrihad Krishi Bahu Udeshya Sahakari Samiti Ltd., Pai,
Tehsil Girva, District Udaipur Through Its Chairman
Suresh Katara S/o Sh. Kana, Aged - 56 Year.
26. Sisarma Vrihad Krishi Bahu Udeshya Sahakari Samiti Ltd.,
Sisarma Tehsil Girva, District Udaipur Through Its
Chairman Dinesh Nagda S/o Sh. Panna Lal, Aged - 55
Year.
27. Charbhuja Gram Seva Sahakari Samiti Ltd., Vallabh Nagar
Tehsil Bhinder, District Udaipur Through Its Chairman
Dudalal S/o Sh. Durga Lal Dangi, Aged - 52 Year.
28. Aasna Gram Seva Sahakari Samiti Ltd., Aasna Tehsil
Mavli, District Udaipur Through Its Chairman Mangi Lal
S/o Sh. Rama Ji, Aged - 47 Year.
29. Salumber Gram Seva Sahakari Samiti Ltd., Tehsil
Salumber, District Udaipur Through Its Chairman Amba
Lal S/o Sh. Bheru Lal, Aged 60 Year.
30. Itali Kheda Gram Seva Sahakari Samiti Ltd., Itali Kheda,
Tehsil Salumber, District Udaipur Through Its Chairman
Prakash S/o Sh. Tulsi Ram, Aged - 58 Year.
(7 of 26) [CW-5533/2020]
31. Devgaon Gram Sahkari Samiti Ltd., Devgaon Tehsil
Salumber, District Udaipur Through Its Chairman Govind
Singh S/o Sh. Devi Singh, Aged - 60 Year.
32. Bassi Gram Seva Sahakari Samiti Ltd., Bassi Teh.
Salumber, District Udaipur Through Its Chairman Govind
Ram S/o Sh. Dalla, Aged 57 Year.
33. Jodhpur Khurd Gram Seva Sahakari Samiti Ltd., Jodhpur
Khurd Teh. Salumber, District Udaipur Through Its
Chairman Prithvi Singh S/o Sh. Rateh Singh, Aged 48
Year.
34. Toda Gram Seva Sahakari Samiti Ltd., Toda Teh.
Salumber, District Udaipur Through Its Chairman Prama
Nand S/o Sh. Bheem Ji Mehta, Aged 55 Year.
35. Sheshpur Gram Seva Sahakari Samiti Ltd., Sheshpur Teh.
Salumber, District Udaipur Through Its Chairman Girja
Shanker S/o Sh. Kuri Lal Ji, Aged 58 Year.
36. Manpur Gram Seva Sahakari Samiti Ltd., Manpur Teh.
Salumber, District Udaipur Through Its Chairman Bheru
Lal S/o Sh. Chokha Ji, Aged 60 Year.
37. Jaitana Gram Seva Sahakari Samiti Ltd., Jaitana Teh.
Salumber, District Udaipur Through Its Chairman Shanker
Lal S/o Sh. Unkar, Aged 57 Year.
38. Bhabrana Gram Seva Sahakari Samiti Ltd., Bhabrana Teh.
Salumber, District Udaipur Through Its Chairman Sardar
Singh S/o Sh. Keshar Singh, Aged 52 Year.
39. Kalyana Gram Seva Sahakari Samiti Ltd., Kalyana Teh.
Salumber, District Udaipur Through Its Chairman Kachru
Lal S/o Sh. Nana Ji, Aged 56 Year.
40. Geengla Gram Seva Sahakari Samiti Ltd., Geengla, Teh.
Salumber, District Udaipur Through Its Chairman Um
Singh S/o Sh. Gokul Singh, Aged 60 Year.
41. Jhallara Gram Seva Sahakari Samiti Ltd., Jhallara Teh.
Salumber, District Udaipur Through Its Chairman Deva
Ram S/o Sh. Bhagwan Ji, Aged 61 Year.
42. Dal Gram Seva Sahakari Samiti Ltd., Dal Teh. Salumber,
District Udaipur Through Its Chairman Kalu Lal S/o Sh.
Chouthmal Jain, Aged 52 Year.
43. Baroda Gram Seva Sahakari Samiti Ltd., Baroda Teh.
Salumber, District Udaipur Through Its Chairman
Rameshwar S/o Sh. Narayan Ji, Aged 47 Year.
44. Utharda Gram Seva Sahakari Samiti Ltd., Utharda Teh.
Salumber, District Udaipur Through Its Chairman Sunder
Lal S/o Sh. Tejpal Jain, Aged 50 Year.
45. Parsad Gram Seva Sahakari Samiti Ltd., Parsad Teh.
Sarada, District Udaipur Through Its Chairman Ratan
Singh S/o Sh. Nahar Singh Ranawat, Aged 56 Year.
46. Dhawadiya Gram Seva Sahakari Samiti Ltd., Dhawadiya
Teh. Sarada, District Udaipur Through Its Chairman Rodi
Lal S/o Sh. Mod Ji, Aged 60 Year.
(8 of 26) [CW-5533/2020]
47. Peeladar Gram Seva Sahakari Samiti Ltd., Peeladar Teh.
Sarada, District Udaipur Through Its Chairman Kalu Lal
S/o Sh. Rama Ji, Aged 60 Year.
48. Jawad Gram Seva Sahakari Samiti Ltd., Jawad Teh.
Sarada, District Udaipur Through Its Chairman Madhu
Singh S/o Sh. Nathu Singh, Aged 57 Year.
49. Tokar Gram Seva Sahakari Samiti Ltd., Tokar Teh. Sarada,
District Udaipur Through Its Chairman Virendra S/o Sh.
Thawra Ji Meena, Aged 55 Year.
50 Jhadol Gram Seva Sahakari Samiti Ltd., Jhadol, Tehsil
Sarada, District Udaipur, through its Chairman Kanhaiya
Lal S/o Shri Shanker Ji Suthar, aged 60 years.
51 Sagtada Gram Seva Sahakari Samiti Ltd., Sagtada, Tehsil
Sarada, District Udaipur, through its Chairman Pema Ram
S/o Shri Kachra Ji Patel, aged 60 years.
52 Singhatwada Gram Seva Sahakari Samiti Ltd.,
Singhatwada, Tehsil Sarada, District Udaipur, through its
Chairman Bheem Raj. S/o Shri Nag Ji Kalal, aged 56
years.
53 Surkhand Kheda Gram Seva Sahakari Samiti Ltd.,
Surkhand Kheda, Tehsil Semari, District Udaipur, through
its Chairman Manohar Singh S/o Shri Bharat Singh, aged
57 years.
54 Semari Gram Seva Sahakari Samiti Ltd., Semari, Tehsil
Semari, District Udaipur, through its Chairman Amrit Lal
S/o Shri Dungar Ji, aged 54 years.
55 Kailashpuri Gram Seva Sahakari Samiti Ltd., Kailashpuri,
Tehsil Badgaon, District Udaipur, through its Chairman
Smt. Premlata Menaria W/o Shri Yashwant Kumar
Menaria, aged 47 years.
56 Losingh Gram Seva Sahakari Samiti Ltd., Losingh, Tehsil
Badgaon, District Udaipur, through its Chairman Bhagwan
Lal S/o Shri Jai Shanker Ji Shrimali, aged 50 years.
57 Madar Gram Seva Sahakari Samiti Ltd., Madar, Tehsil
Badgaon, District Udaipur, through its Chairman Smt.
Mohani Devi W/o Kundan Lal Srimali, aged 55 years.
58 Badgaon Gram Seva Sahakari Samiti Ltd., Badgaon,
Tehsil Badgaon, District Udaipur, through its Chairman
Bhuvnesh S/o Shri Vishnu Lal Vyas, aged 50 years.
59 Thoor Gram Seva Sahakari Samiti Ltd., Thoor, Tehsil
Badgaon, District Udaipur, through its Chairman Ramesh
S/o Shri Pura Lal Patel, aged 52 years.
60 Kunda Vrihad Krishi Bahu Ydeshya Sahakari Samiti Ltd.,
Kunda, Tehsil Sarda, District Udaipur, through its
Chairman Manohar Singh S/o Shri Narayan Singh
Shekhawat, aged 60 years.
61 Rathoda Vrihad Krishi Bahu Uddeshya Sahakari Samiti
Ltd., Rathoda, Tehsil Sarada, District Udaipur, through its
Chairman Durga Prasad S/o Shri Kalu Singh, aged 58
years.
(9 of 26) [CW-5533/2020]
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Cooperative Department, Secretariat, Jaipur (Raj.).
2 Registrar Cooperative Societies, Rajasthan Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3 Addl. Registrar, Cooperative Societies, Udaipur Zone,
Udaipur.
4 Election Authority, Rajasthan State Cooperative Authority,
10-B, Institutional Area, RICEM, Jhalana, Jaipur.
----Respondents
(13) S.B. Civil Writ Petition No. 8622/2020
Vijay Singh Chouhan S/o Sh. Amar Singh Chouhan, Aged About
46 Years, Resident Of Napaniya, Tehsil Bhadesar, District
Chittorgarh, Presently Chairman, Napaniya Co-Operative Society,
Napaniya, Tehsil Bhadesar, District Chittorgarh (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj).
----Respondents
(14) S.B. Civil Writ Petition No. 8624/2020
Prithvipal Singh Chundawat S/o Sh. Raghuveer Singh
Chundawat, Aged About 45 Years, Resident Of Manyas, Tehsil
Rashmi, District Chittorgarh, Presently Chairman, Sankhli Co-
Operative Society, Sankhli, Tehsil Rashmi, District Chittorgarh
(Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj).
----Respondents
(15) S.B. Civil Writ Petition No. 8630/2020
Godach Gram Sewa Sahakari Samiti Limited, Godach, Tehsil And
District Rajsamand Through Its Chairman, Shri Swaroop Singh
Son Of Shri Hanumant Singh, Aged About 73 Years, R/o Village
And Post Godach, Tehsil And District Rajsamand.
(10 of 26) [CW-5533/2020]
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahkari, Nirvachan Pradhikaran, 10B, Sansthagat Shetra,
Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(16) S.B. Civil Writ Petition No. 8632/2020
Kanpur Vrahad Krishi Bahuuddeshiya Sahakari Samiti Limited,
Kanpur, Tehsil Girwa, District Udaipur Through Its Chairman, Shri
Logar Son Of Shri Rama Ji Dangi, Aged About 55 Years, R/o
Village And Post Dangion Ki Pancholi, Tehsil Girwa, District
Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority, Rajasthan Rajya
Sahkari, Nirvachan Pradhikaran, 10B, Sansthagat Shetra,
Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.).
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(17) S.B. Civil Writ Petition No. 8634/2020
Dodawali Vrahd Krishi Bahuuddeshiya Sahakari Samiti Limited,
Dodawali, Tehsil Girwa, District Udaipur Through Its Chairman,
Shri Roshan Lal Son Of Shri Soma Ji Solanki, Aged About 60
Years, R/o Village And Post Dodawali, Tehsil Girwa, District
Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
(11 of 26) [CW-5533/2020]
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.)
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(18) S.B. Civil Writ Petition No. 8635/2020
Dangion Ka Guda Vrahad Krishi Bahuuddeshiya Sahakari Samiti
Limited, Dangion Ka Guda, Tehsil Girwa, District Udaipur
Through Its Chairman, Shri Mahendra Singh Son Of Shri Hukam
Singh, Aged About 55 Years, R/o Village And Post Dangion Ka
Guda, Tehsil Girwa, District Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.)
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(19) S.B. Civil Writ Petition No. 8650/2020
Raghvendra Singh S/o Surendra Singh, Aged About 42 Years, 14,
Near Upper Primary School, Bilesari, District Pratapgarh,
Presently Chairman, Kulthana Co-Operative Society, Kulthana,
District Pratapgarh (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godown, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungari, Jaipur.
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur.
4. Deputy Registrar, Co-Operative Societies, Pratapgarh.
----Respondents
(20) S.B. Civil Writ Petition No. 8773/2020
Dharavan Vrihad Krishi Bahuudeshya Sahakari Samit Ltd.,
Dharavan, Tehsil Jhadol, District Udaipur Through Its Chairman
Zulfikar S/o Gulam Abbas By Caste Bohra Muslim, Aged About
63 Yrs
----Petitioner
Versus
(12 of 26) [CW-5533/2020]
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Department, Secretariat, Jaipur (Raj.)
2. Registrar, Cooperative Societies, Rajasthan Sahkar
Bhawan, Bhawani Singh Road, Jaipur (Raj.)
3. Additional Registrar, Cooperative Societies, Udaipur Zone
Udaipur (Raj.)
4. Election Authority, Rajasthan State Cooperative Authority,
10-B Institutional Area, Ricem, Jhalana, Jaipur (Raj.)
----Respondents
(21) S.B. Civil Writ Petition No. 8781/2020
Nandeshwar Vrahad Krishi Bahuuddeshiya Sahakari Samiti
Limited, Nandeshwar, Tehsil Girwa, District Samiti Limited,
Nandeshwar, Tehsil Girwa, District Udaipur Through Its
Chairman, Shri Suraj Mal Son Of Shri Premshankar, Aged About
59 Years, R/o Village And Post Nandeshwar, Tehsil Girwa, District
Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj. Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. The State Cooperative Election Authority Rajasthan Rajya
Sahakari, Nirvachan Pradhikaran, 10B, Sansthagat
Shetra, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. The Joint Registrar, Cooperative Societies And Zonal
Standing Officer, Udaipur (Raj.)
5. The Additional Registrar, Cooperative Societies, Udaipur.
----Respondents
(22) S.B. Civil Writ Petition No. 8856/2020
Jagannath Singh S/o Sh. Sajjan Singh Ranawat, Aged About 70
Years, Resident Of Choti Khera, Tehsil Bassi, District Chittorgarh,
Presently Chairman, Motipura Co-Operative Society, Motipura,
Tehsil Bassi, District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(23) S.B. Civil Writ Petition No. 8998/2020
Sundar Lal Dhakad S/o Sh. Ramchandra Dhakad, Aged About 49
Years, R/o Shivpura, Tehsil Bengu, District Chittorarh, Presently
(13 of 26) [CW-5533/2020]
Chairman, Amalda Co-Operative Society, Amalda, Tehsil Begu,
District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.0.
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(24) S.B. Civil Writ Petition No. 9066/2020
Ram Singh S/o Sh. Laxman Singh Shaktawat, Aged About 39
Years, R/o Rajgarh Singhari, Tehsil Bassi, District Chittorgarh,
Presently Chairman, Rajgarh, Singhari Co-Operative Society,
Rajgarh, Singhari, Tehsil Bassi, District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Cooperative
Societies, Nehru Sahkar Bhawan, 22, Godawan, Jaipur.
2 Cooperative Election Authority, State Cooperative Election
Authority 10-B Sansthgat Shetra, Raisem Bhawan,
Jhalana Dungari, Jaipur.
3 Additional Registrar, Cooperative Societies, Udaipur Block,
Udaipur.
----Respondent
(25) S.B. Civil Writ Petition No. 9085/2020
Naresh Kumar Chobisa S/o Bheru Lal Ji, Aged About 43 Years, At
Present Chairman Of Kalyanpur Large Area Multi-Purpose Society
Limited, Tehsil Kherwara, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(26) S.B. Civil Writ Petition No. 9087/2020
Anil Kumar Meena S/o Uda Ji Meena, Aged About 49 Years, At
Present Chairman Of Tidee Large Area Multi-Purpose Society
Limited, Tehsil Girwa, District Udaipur (Rajasthan).
----Petitioner
Versus
(14 of 26) [CW-5533/2020]
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(27) S.B. Civil Writ Petition No. 9115/2020
Lalit Kumar Sharma S/o Jivat Ram Ji, Aged About 40 Years, At
Present Chairman Of Magwas Large Area Multi-Purpose Society
Limited, Tehsil Jhadol, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(28) S.B. Civil Writ Petition No. 9117/2020
Bheru Lal Jat S/o Nathu Lal Jat, Aged About 47 Years, At Present
Chairman Of Jewana Gram Seva Sahakari Samiti Limited, Tehsil
Mavli , District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(29) S.B. Civil Writ Petition No. 9119/2020
Chokh Lal S/o Bholi Ram Dagi, Aged About 49 Years, At Present
Chairman Of Mavli Gram Seva Sahakari Samiti Limited, Tehsil
Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(15 of 26) [CW-5533/2020]
(30) S.B. Civil Writ Petition No. 9154/2020
Suresh Chandra Khatik S/o A.C. Khatik, Aged About 52 Years, At
Present Chairman Of Bhansol Gram Seva Sahakari Samiti
Limited, Tehsil Mavli, District Udaipur, (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(31) S.B. Civil Writ Petition No. 9155/2020
Smt. Kanku Bai W/o Sh. Mangilal Gurjar, Aged About 53 Years,
Resident Of Dugar, Tehsil Bassi, District Chittorgarh, Presently
Chairman, Chawandiya Co-Operative Society, Chawandiya, Tehsil
Bassi, District Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungri, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(32) S.B. Civil Writ Petition No. 9158/2020
Satyanarain Suthar S/o Sh. Bherulal Suthar, Aged About 60
Years, R/o Sawa, Tehsil And District Chittorgarh, Presently
Chairman, Sawa Co-Operative Society, Sasa, Tehsil And District
Chittorgarh.
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawan, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B- Sansthagat Shetra, Raisem
Bhawan, Jhalana Dungari, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(33) S.B. Civil Writ Petition No. 9200/2020
Chandrabhan Singh S/o Ram Singh, Aged About 41 Years,
Aankya, Tehsil Bhadesar, Distriact Chittorgarh, Presently
(16 of 26) [CW-5533/2020]
Chairman, Sejnath Aankya Co-Operative Society, Aankya, Tehsil
Bhadesar, District Chittorgarh (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Registrar, Co-Operative
Societies, Nehru Sahkar Bhawan, 22 Godawn, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B - Sansthagat Shetra Bhawan,
Jhalana Dungari, Jaipur (Raj.)
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.)
----Respondents
(34) S.B. Civil Writ Petition No. 9204/2020
Shaitan Singh S/o Sh. Jeet Singh Shaktawat, Aged About 45
Years, R/o Achalpura, Tehsil Bassi, District Chittorgarh, Presently
Chairman, Pal Co-Operative Society, Pal, Tehsil Bassi, District
Chittorgarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Registrar, Co. Operative
Societies, Nehru Sahkar Bhawan, 22 Godawan, Jaipur.
2. Co-Operative Election Authority, State Co-Operative
Election Authority, 10 B- Sansthgat Shetra, Raisem
Bhawan, Jhalana Dungari, Jaipur (Raj.).
3. Additional Registrar, Co-Operative Societies, Udaipur
Block, Udaipur (Raj.).
----Respondents
(35) S.B. Civil Writ Petition No. 9223/2020
Bheru Singh Rav S/o Shankar Singh, Aged About 50 Years, At
Present Chairman Of Sindu Gram Seva Sahakari Samiti Limited,
Tehsil Mavli, District Udaipur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(36) S.B. Civil Writ Petition No. 9226/2020
Naya Ram Meena S/o Kana Ji, Aged About 50 Years, At Present
Chairman Of Balicha Large Area Multi Purpose Society Limited,
Tehsil Lasadiya, District Udaipur (Rajasthan).
----Petitioner
Versus
(17 of 26) [CW-5533/2020]
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(37) S.B. Civil Writ Petition No. 9228/2020
Prakash Chandra Nagda S/o Mangani Ram, Aged About 47 Years,
At Present Chairman Of Baghpura Large Area Multi Purpose
Society Limited, Tehsil Jhadol, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(38) S.B. Civil Writ Petition No. 9229/2020
Devi Lal Meena S/o Vela Ji Meena, Aged About 47 Years, At
Present Chairman Of Pandyawara Large Area Multi-Purpose
Society Limited, Tehsil Kherwara, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(39) S.B. Civil Writ Petition No. 9230/2020
Roshan Lal S/o Bhera Ji, Aged About 49 Years, At Present
Chairman Of Beerothi Large Area Multi Purpose Society Limited,
Tehsil Jhadol, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(18 of 26) [CW-5533/2020]
(40) S.B. Civil Writ Petition No. 9231/2020
Unkar Lal Janwa S/o Bheru Lal Janwa, Aged About 43 Years, At
Present Of Entali Gram Seva Sahakari Samiti Limited, Tehsil
Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(41) S.B. Civil Writ Petition No. 9233/2020
Kuldeep Singh S/o Devi Singh Shaktawat, Aged About 39 Years,
At Present Chairman Of Kolayari Large Area Multi Purpose
Society Limited, Tehsil Jhadol, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(42) S.B. Civil Writ Petition No. 9289/2020
Sunder Puri Goswami S/o O. P. Goswami, Aged About 45 Years,
At Present Chairman Of Ladani Gram Seva Sahakari Samiti
Limited, Tehsi Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(43) S.B. Civil Writ Petition No. 9291/2020
Mahaveer Jain S/o Madan Lal Jain, Aged About 40 Years, At
Present Chairman Of Kun Large Area Multi Purpose Society
Limited, Tehsil Lasadiya, District Udaipur (Rajasthan).
----Petitioner
Versus
(19 of 26) [CW-5533/2020]
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(44) S.B. Civil Writ Petition No. 9293/2020
Mangi Lal Dangi S/o R.L. Dangi, Aged About 52 Years, At Present
Chairman Of Ghasa Gram Seva Sahakari Samiti Limited, Tehsil
Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(45) S.B. Civil Writ Petition No. 9349/2020
1. Nagaur Zila Dugdh Utpadak Sahakari Sangh Ltd., Nagaur
Through Its Chairman Shri Kishan Lal Son Of Shri Hukmi
Chand Ji, Aged About 38 Years, Resident Of Village
Dhankoli, Tehsil Deedwana, District Nagaur.
2. Kishan Lal S/o Shri Hukmi Chand Ji, Aged About 38 Years,
Resident Of Village Dhankoli, Tehsil Deedwana, District
Nagaur.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj, Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. Rajasthan State Cooperative Election Authority, 10-B,
Industrial Area, Raisem Bhawan, Jhalana Dungari, Jaipur.
----Respondents
(46) S.B. Civil Writ Petition No. 9353/2020
1. Udaipur Zila Dugdh Utpadak Sahakari Sangh Ltd., Udaipur
Through Its Chairman Smt. Geeta Patel W/o Shri
Bheemraj Patel, Aged About 50 Years, Resident Of Village
Kachhar, Tehsil Vallabhnagar, District Udaipur.
2. Smt. Geeta Patel W/o Shri Bheemraj Patel, Aged About
50 Years, Resident Of Village Kachhar, Tehsil Vallabhnagar,
District Udaipur.
----Petitioners
(20 of 26) [CW-5533/2020]
Versus
1. State Of Rajasthan, Through Principal Secretary,
Cooperative Societies Department, Govt. Of Raj, Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. Rajasthan State Cooperative Election Authority, 10-B,
Industrial Area, Raisem Bhawan, Jhalana Dungari, Jaipur.
----Respondents
(47) S.B. Civil Writ Petition No. 9591/2020
Dalu Ram Jat S/o Surajmal Jat, Aged About 45 Years, At Present
Chairman Of Fatahnagar Gram Seva Sahakari Samiti Limited,
Tehsil Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Cooperative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(48) S.B. Civil Writ Petition No. 9592/2020
Babu Lal Suthar S/o Hira Lal Ji, Aged About 46 Years, At Present
Chairman Of Thamla Gram Seva Sahakari Samiti Limited, Tehsil
Mavli, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-Operative
Department Government Of Rajasthan Jaipur.
2. The Registrar, Cooperative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
(49) S.B. Civil Writ Petition No. 9827/2020
1. Sriganganagar Zila Dugdh Utpadak Sahakari Sangh Ltd.,
Hanumangarh Junction Through Its Chairman Jasveer
Singh S/o Shri Luna Ram Ji Saran, Aged About 61 Years,
Resident Of Saharan Farm House, Ward No. 6, Village
Chauwali, Tehsil Tibbi, District Hanumangarh.
2. Jasveer Singh S/o Shri Luna Ram Ji Saran, Aged About 61
Years, Resident Of Saharan Farm House, Ward No. 6,
Village Chauwali, Tehsil Tibbi, District Hanumangarh.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
(21 of 26) [CW-5533/2020]
Cooperative Societies Department, Govt. Of Raj, Jaipur.
2. Registrar, Cooperative Societies, Nehru Sahkar Bhawan,
Jaipur.
3. Rajasthan State Cooperative Election Authority, 10-B,
Industrial Area, Raisem Bhawan, Jhalana Dungari, Jaipur.
4. Deputy Registrar, Cooperative Societies, Sriganganagar.
----Respondents
(50) S.B. Civil Writ Petition No. 9234/2020
Hanja Ram Meena S/o Homa Ji Meena, Aged About 52 Years,
At Present Chairman Of Keshariya Large Area Multi-Purpose
Society Limited, Tehsil Rishabhdev, District Udaipur
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-
Operative Department Government Of Rajasthan, Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sehkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.).
----Respondents
(51) S.B. Civil Writ Petition No. 9235/2020
Hemandra Kumar S/o Bhagwati Lal, Aged About 45 Years, At
Present Chairman Of Sakroda Large Area Multi Purpose Society
Limited, Tehsil Girwa, District Udaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Co-
Operative Department Government Of Rajasthan Jaipur.
2. The Registrar, Co-Operative Societies, Nehru Sahkar
Bhawan, Bhawani Singh Road, Jaipur.
3. Additional Registrar, Co-Operative Societies Udaipur
Division Udaipur (Raj.)
----Respondents
For Petitioner(s) : Mr. Rajesh Joshi, Senior Advocate
assisted by Mr. Vineet Dave & Ms.
Swati Katoch
Mr. Parwat Singh Rathore
Mr. Tej Singh Rathore
Mr. P.S. Champawat
Mr. L.D. Khatri
Mr. Manoj Bohra
Mr. Suresh Charan
(22 of 26) [CW-5533/2020]
Mr. R.S. Shekhawat
For Respondent(s) : Mr. Sunil Beniwal, AAG
JUSTICE DINESH MEHTA
Order
15/03/2021
1. All these writ petitions involve a common challenge to the
State's action of appointing Administrator in their societies in place
of duly elected Boards.
2. Facts are identical, for which all these writ petitions are being
disposed of by this common order, however, for the sake of
convenience, facts of S.B. Civil Writ Petition No.5533/2020;
Sultana Kray Vikray Sahakari Samiti Ltd. Vs. State of Raj. & Ors.
are being taken into consideration.
3. Election of the Executive Committee or the Board of
Directors of the petitioner Society were held in July, 2015 and
accordingly tenure of the members of the Executive Committee
was upto 22nd July, 2020.
4. Mr. Rajesh Joshi, learned Senior Advocate, appearing for the
petitioner-Society invited Court's attention towards the
communication dated 29.06.2020, sent by the petitioner-Society
to the Sub-Registrar, a copy whereof was sent to the Election
Officer and submitted that the petitioner-Society has duly
intimated the fact that the term of the present Executive
Committee is going to expire on 22.07.2020 and, thus, elections
be held accordingly.
5. Learned Senior Counsel submitted that the said
communication was sent by the Society in terms of Section 32 of
(23 of 26) [CW-5533/2020]
the Rajasthan Cooperative Societies Act, 2001 (hereinafter
referred to as "the Act of 2001") and, then, it was incumbent upon
the State Government/election officer to hold the elections in the
spirit of the provisions of the Act of 2001.
6. It is the grievance of the petitioner-Society that on the one
hand, the respondents have not held the elections and on the
other they are going to appoint Administrator(s) of the petitioner-
Society, in purported exercise of power under Section 30(1)(c) of
the Act of 2001.
7. Learned Senior Counsel submitted that the respondent-State
can appoint the Administrator for a maximum period of six
months. But, having failed to hold the elections in time, it can
neither appoint Administrator on the expiry of the term of the
office of the Executive Committee, nor can the State continue the
Administrator for a period beyond six months.
8. It was also argued by the learned Senior Counsel that the
respondents have selectively chosen the societies for the purpose
of holding elections, though elections were due in all the societies
before this Court.
9. Mr. Sunil Beniwal, learned Additional Advocate General, at
the outset submitted that the election of the societies could not be
held in wake of spread of pandemic COVID-19. He assured that
the State is in the process of holding the elections though in a
phased manner.
10. While submitting that holding of elections may take some
time, he maintained that since the term of the office of the
Executive Committee in these cases have expired, present
(24 of 26) [CW-5533/2020]
members of the Board cannot continue in the office any further
and the State is well within its rights to appoint Administrator(s).
11. It may be noted that in case of Sultan Kray Vikray Sahkari
Samiti, which was filed apprehending appointment of
Administrator, on 07.08.2020, an undertaking was given on behalf
of the State that till the next date, no Administrator would be
appointed. Said undertaking is still in vogue.
12. In some of the writ petitions an oral undertaking has been
given on behalf of the State to not to appoint Administrator; in
others, pursuant to interim orders, respondents have been
restrained from appointing Administrator and where appointed,
the same has been set at naught.
13. Having regard to the submissions made, this Court is of the
view that the appointment of Administrator in exercise of power
under Section 30(1)(c) of the Act of 2001, per se cannot be
faulted with, if the term of office has expired.
14. It has already been stated by learned Additional Advocate
General that State is in the process of holding elections. The
State has also given undertaking in some cases that no
Administrator shall be appointed. In other cases State has been
restrained from appointing Administrators.
15. Executives or members of the Board are/were not at fault.
The State can also not be blamed for not holding the elections in
wake of spread of Pandemic COVID-19.
16. But the situation is not as demanding as it was during July,
2020. Election of Panchayats and Municipalities have been held. It
is the bounden duty of the State to ensure autonomy of the
(25 of 26) [CW-5533/2020]
cooperative societies and holding of election is a fundamental part
of the autonomy.
17. On Court's query, Mr. Beniwal informed that the State will
need at least six months' time to hold elections of all the societies,
though the Court wanted to give only three months' time.
18. This Court has only stayed appointment of Administrator(s).
There was no injunction on holding of elections. As a matter of
fact, the State ought to have initiated the process of election.
19. Instead of discharging its statutory duty, the State has
moved application under Article 226(3) of the Constitution with a
prayer to vacate the interim order, obviously with a view to
appoint Administrator(s).
20. Hence, permitting the respondents to appoint Administrator,
at this stage, given the fact that neither elections have been held,
nor concrete steps have still been taken, would be like giving
premium to the State authorities for their inaction.
21. In light of provisions contained in Article 243(zk), 243(zl) of
the Constitution of India and following the judgment of Division
Bench of this Court in the case of Shri Bhanwarlal Vs. State of Raj.
& Ors.; D.B. Civil Writ Petition No.13859/2016, all these writ
petitions are disposed of with the directions to the State to hold
the elections of the petitioner-societies as early as possible,
however, in any case not later than six months from today.
22. Till the elections are held, the present Board of Directors or
member of Executive Committee of petitioner societies shall
continue to hold office(s), if they do not acquire any
disqualification.
(26 of 26) [CW-5533/2020]
23. It is further directed that the Board of Directors will not take
any policy decision in the period interregnum. In case any such
exigency arises, the same shall be taken only after due ratification
by the Registrar, Cooperative Society.
24. Needless to observe that the present order has been passed
in peculiar situation, as the State was unable to hold the elections
of the petitioner societies on account of onslaught of Pandemic -
COVID-19.
25. All the stay petitions are also disposed of accordingly.
(DINESH MEHTA),J
270-318, 328-329-Ramesh/-
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