Nimba Ram vs State
2021 Latest Caselaw 7070 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 45/2021

Nimba Ram S/o Arjun Ram, Aged About 20 Years, R/o Mandukara, P.s. Khunkhuna Dist. Nagaur. (At Present Lodged In District Jail, Nagaur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary

For Respondent(s) : Mr. A.R. Choudhary, PP

Mr. Rajendra Singh Rathore, Mr.Rakesh Kalla for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Learned counsel for the petitioner does not want to press this bail application at this stage.

Accordingly, this bail application is dismissed as not pressed at this stage.

(VIJAY BISHNOI),J

5 - ms rathore

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