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Sarfaraz vs State
2021 Latest Caselaw 7068 Raj

Citation : 2021 Latest Caselaw 7068 Raj
Judgement Date : 10 March, 2021

Rajasthan High Court - Jodhpur
Sarfaraz vs State on 10 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2760/2021

Sarfaraz

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kailash Khilery For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

List on 30.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

125-pratibha/-

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