Dhan Singh vs State
2021 Latest Caselaw 6897 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9050/2020

Dhan Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. JVS Deora For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

List on 30.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

89-mohit/-

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