Dhanraj vs State Of Rajasthan
2021 Latest Caselaw 6884 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14962/2020

Dhanraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anuj Sahlot For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

List on 30.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

115-pratibha/-

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