Prakash vs State
2021 Latest Caselaw 6880 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2793/2021

Prakash S/o Sh. Madan Lal, Aged About 48 Years, B/c Harijan, R/o Harijan Basti, Phalodi, Dist. Jodhpur.

----Petitioner Versus State, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2794/2021 Shiva S/o Sh. Prakash, Aged About 25 Years, B/c Harijan, R/o Harijan Basti, Phalodi, Jodhpur (Raj.).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel of the petitioners has submitted that these

criminal misc. bail applications have rendered infructuous.

Accordingly, these criminal misc. bail applications are

dismissed as having become infructuous.

(VIJAY BISHNOI),J

130-131-Arun/-

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