Lal Bahadur vs State
2021 Latest Caselaw 6875 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3438/2021

Lal Bahadur S/o Shri Savji, Aged About 30 Years, Gamirpura Hamira, P.s. Anandpuri, District Banswara (Raj.). (Petitioner Is Lodged In District Jail Banswara).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. P.R. Mehta For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file fresh bail application before the trial court

after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

24-mohit/-

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