Kamlesh vs State Of Rajasthan
2021 Latest Caselaw 6872 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3451/2021

1. Kamlesh S/o Shambhulal, Aged About 24 Years, Barothi Brahman, Tehsil Kherwara, District Udaipur.

2. Banshilal S/o Maganlal, Aged About 25 Years, Barothi Brahman, Tehsil Kherwara, District Udaipur.

----Petitioners Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel of the petitioner has submitted that this

criminal misc. bail application has rendered infructuous.

Accordingly, this criminal misc. bail application is dismissed

as having become infructuous.

(VIJAY BISHNOI),J

143-Arun/-

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