Citation : 2021 Latest Caselaw 6824 Raj
Judgement Date : 9 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1394/2021
Ram Gopal S/o Shri Jagguji, Aged About 47 Years, R/o Laxmipura, Village / Post Malola, District Bhilwara (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Secretariat, Jaipur (Rajasthan)
2. The Director, Secondary Education, Bikaner (Rajasthan)
3. The Director , Elementary Education, Bikaner (Rajasthan)
4. The District Secondary Education Officer, Bhilwara (Rajasthan)
5. The District Elementary Education Officer, Bhilwara (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Ravindra Singh for Mr. Sudhir Saruparia
JUSTICE DINESH MEHTA
Order
09/03/2021
1. After arguing for some time, Mr. Godara, learned counsel for
the petitioner submits that the petitioners would feel satisfied if
the respondents are directed to consider his representation, which
he would be filing (within a period of 15 days from today) in the
light of Division Bench judgment dated 07.07.2017 rendered in
the case of State of Rajasthan Vs. Smt. Meera Devi & Anr.
(DBSAW No.340/2013).
2. The writ petition is, therefore, disposed of with a direction to
the petitioner to file representation ventilating his grievance
alongwith a copy of the judgment dated 07.07.2017 rendered in
(2 of 2) [CW-1394/2021]
the case of Smt. Meera Devi (supra) and a certified copy of the
order instant within a period of two weeks from today.
3. If such representation is so addressed, the competent
authority shall consider the same and do the needful in
accordance with law within a period of six weeks thereafter.
4. It is made clear that aforesaid direction to decide the
petitioner's representation has been issued only with a view to
ensure expeditious redressal of petitioner's grievance. The same
may not be construed to be an order to decide the representation
in a particular manner.
5. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J 39-Ramesh/-
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