Sunil vs State
2021 Latest Caselaw 6773 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3198/2021

Sunil S/o Narayan, Aged About 24 Years, B/c Sansi, R/o Sansi Colony, Baggi Khana, P.s. Ratanada, Jodhpur. (At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Jagdish Vishnoi For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after receipt of DNA examination report.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

63-msrathore/-

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