Shailesh @ Shailendra vs State Of Rajasthan
2021 Latest Caselaw 6766 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1124/2018

Shailesh @ Shailendra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

Let reminder be issued to the trial court for sending the

personal bond of the accused-petitioner.

(MANOJ KUMAR GARG),J 148-MS/-

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