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Ibrahim Khan vs State
2021 Latest Caselaw 6743 Raj

Citation : 2021 Latest Caselaw 6743 Raj
Judgement Date : 5 March, 2021

Rajasthan High Court - Jodhpur
Ibrahim Khan vs State on 5 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10630/2020

1. Ibrahim Khan S/o Shri Husain Khan @ Hasan Khan, Aged About 28 Years, By Caste Kayamkhani, R/o Dukosi, Ps Sadar Nagaur, Tehsil And District Nagaur, Raj. (Presently Lodged In District Jail Nagaur).

2. Habib Khan S/o Shri Suleman Khan @ Sallu Khan, Aged About 34 Years, By Caste Kayamkhani, R/o Dukosi, Ps Sadar Nagaur, Tehsil And District Nagaur, Raj. (Presently Lodged In District Jail Nagaur).

----Petitioners Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sunil Mehta

For Respondent(s) : Mr. A.R. Choudhary, PP

Mr. Suresh Kumbhat, Mr. Sheetal Kumbhat for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioners does

not want to press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

8 - ms rathore

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