Anand vs State
2021 Latest Caselaw 6707 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3209/2021

Anand S/o Rochiram, Aged About 38 Years, R/o Kalal Colony Nagauri Gate Police Thana Nagaurigate, Jodhpur (At Present Lodged In Central Jail Jodhpur).

----Petitioner Versus The State of Rajasthan through P.p.

----Respondent

For Petitioner(s) : Mr. Pushpendra Singh Chouhan For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Heard.

The petitioner(s) has/have been arrested in FIR

No.141/2020-21 of Excise Police Station Jodhpur East, District

Jodhpur for the offence(s) punishable under Section(s) 14/57,

19/54 of Rajasthan Excise Act, 1950. He/She/They has/have

preferred this/these bail application(s) under Section 439 Cr.P.C.

Learned counsel for the petitioner(s) has submitted that

offence(s) alleged to have been committed by the petitioner(s)

is/are triable by Magistrate.

Learned Public Prosecutor has opposed the bail

application(s).

Having regard to the totality of the facts and circumstances

of the case and taking into consideration the fact that the alleged

offence(s) levelled against the petitioner(s) is/are triable by

(2 of 2) [CRLMB-3209/2021]

Magistrate, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner(s) under Section 439 Cr.P.C.

Accordingly, this/these bail application(s) filed under Section

439 Cr.P.C. is/are allowed and it is directed that petitioner(s)

Anand S/o Rochiram shall be released on bail in connection with

FIR No.141/2020-21 of Excise Police Station Jodhpur East, District

Jodhpur provided he/she/they execute(s) a personal bond in a

sum of Rs.50,000/- with two sound and solvent sureties of

Rs.25,000/- each to the satisfaction of learned trial court for

his/her/their appearance before that court on each and every date

of hearing and whenever called upon to do so till the completion of

the trial.

(VIJAY BISHNOI),J

73-Arun/-

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