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State Of Rajasthan vs Lrs Of Ladu Singh
2021 Latest Caselaw 6664 Raj

Citation : 2021 Latest Caselaw 6664 Raj
Judgement Date : 5 March, 2021

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Lrs Of Ladu Singh on 5 March, 2021
Bench: Arun Bhansali

(1 of 2) [WMAP-134/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Misc Application No. 134/2020

1. State Of Rajasthan, Through The Principal Secretary To Government, Colonization And Sainik Kalayan Department, Jaipur (Rajasthan).

2. The Allotment Officer And Add. Commissioer, Colonization Department, Bikaner (Raj.)

----Petitioners Versus

1. Lrs Of Ladu Singh, Through

2. Lrs. Of Ram Singh S/o Late Sh. Ladu Singh, Through

3. Salab Kanwar W/o Late Sh. Ram Singh, R/o Dhani Rela Ki, Village Kakroll, Rajnauta, Tehsil Katputi, District Jaipur (Raj.).

4. Ravindra Singh S/o Late Sh. Ram Singh, R/o Dhani Rela Ki, Village Kakroll, Rajnauta, Tehsil Katputi, District Jaipur (Raj.).

5. Rina Kanwr D/o Late Sh. Ram Singh, W/o Bairu Singh, R/o Rajpoot Mohalla, Village Khardiya, District Nagaur. (Raj.)

6. Bhawani Singh S/o Late Sh. Ladu Singh, R/o Dhani Rela Ki, Village Kakroll, Rajnauta, Tehsil Katputi, District Jaipur (Raj.).

----Respondents

For Petitioner(s) : Mr. D.K. Joshi. For Respondent(s) : Mr. B.R. Jajra.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/03/2021

An application has been filed by the applicant in S.B. Civil

Writ Petition No.1485/2020, decided on 30.1.2020 with the

submissions that by order dated 30.1.2020, the petition was

decided indicating the same to be covered by judgment in Jannat

(2 of 2) [WMAP-134/2020]

& Ors. v. State of Rajasthan & Ors.: S.B. Civil Writ Petition

No.16992/2018, decided on 01.11.2018, however, the facts of the

case were different and the matter was not covered by judgment

in the case of Jannat (supra).

Learned counsel for the respondents do not dispute the said

aspect.

In view of the submissions made in the application, the same

is allowed.

The order dated 30.1.2020 passed in S.B. Civil Writ Petition

No.1485/2020 is recalled. The writ petition is restored to its

original number.

List the writ petition for admission.

(ARUN BHANSALI),J 43-Sumit/-

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