Surendra Singh vs State
2021 Latest Caselaw 6468 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 851/2021

Surendra Singh S/o Prahlad Ram Noonia, Aged About 48 Years, R/o Nuniyan, Gothda, P.s. Chidawa, Dist. Jhunjhunu. At Present 5 Heerapura, Vaishalinagar, Jaipur And Director Priya Home Study B-6 Cine Star Iv Klla, Central Spile Vidyadhar Nagar, Jaipur. (At Present In District Jail, Jhunjhunu).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Varun Goyal For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2021

Learned counsel for the petitioner has submitted that on

account of the death of accused, this bail application has rendered

infructuous.

Accordingly, this bail application is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

5-akash/-

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