Jasvinder Singh vs State
2021 Latest Caselaw 6339 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3396/2020

Jasvinder Singh S/o Sh. Balraj Singh, Aged About 30 Years, R/o

Technical Assistant, H.t.m. Sahab, Hanumangarh Presently R/o

Sadasinghwala, Pilibangan, District Hanumangarh (Raj.).

----Petitioner Versus

1. State, Through PP

2. Vikky @ Vikram S/o Sh. Krishan Lal, R/o Chak 12, M.o.d.

Dhani Khet Rohi, Loongwala, Police Station Goluwala,

Tehsil Pilibangan, District Hanumangarh (Raj.).

3. Krishan Lal S/o Unknown (Vehicle Driver Of Vikky @

Vikram), R/o Loongwala, Tehsil Pilibangan, District

Hanumangarh (Raj.).

4. Mahendra Valmiki (Salesman Of Liquor Shop Of Vikram)

S/o Sh. Kesharam, R/omanjhubass, Police Station

Ghamudwali, Sri Ganganagar (Raj.).

5. Balveer Bishnoi S/o Sh. Mohan Lal, R/o Likhmisar, Tehsil

Pilibangan, District Hanumangarh (Raj.).

6. Rajesh Arya, Sub Inspector, Rajasthan Police, Presently

S.h.o. Goluwala, District Hanumangarh (Raj.).

7. Doulatram, A.s.i., Police Station Goluwala, District

Hanumangarh (Raj.).

8. Ramswroop Vishnoi, Vehicle Driver Police Station

Goluwala, District Hanumangarh (Raj.).

9. Surendra, Vehicle Driver Police Station Goluwala, District

Hanumangarh (Raj.)

10. Kumari Vanita, Through Police Station Goluwala, District

Hanumangarh.

11. Kumari Sumitra, Through Police Station Goluwala, District

Hanumangarh.

(2 of 2) [CRLMP-3396/2020]

12. Kripalaram (F.c. 710), Rajasthan Police Station Goluwala,

District Hanumangarh (Raj.).

----Respondents

For Petitioner(s) : Mr. Jitendra Singh Bhaleria For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

03/03/2021

Learned counsel Shri Jitendra Singh Bhaleria craves liberty to

withdraw the instant criminal misc. petition. Accordingly, the misc.

petition as well as the stay application are dismissed as

withdrawn.

(SANDEEP MEHTA),J 34-Sudhir Asopa/-

Powered by TCPDF (www.tcpdf.org)