Mahendra Vishnoi vs State Of Rajasthan
2021 Latest Caselaw 6310 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 39/2021

Mahendra Vishnoi

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Rahul Sharma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 128-MS/-

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