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Manohar Singh vs State
2021 Latest Caselaw 6284 Raj

Citation : 2021 Latest Caselaw 6284 Raj
Judgement Date : 2 March, 2021

Rajasthan High Court - Jodhpur
Manohar Singh vs State on 2 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3047/2021

Manohar Singh S/o Ram Singh, Aged About 32 Years, B/c Rajput, R/o Bhaniyana, P.s. Pokaran, Dist. Jalore. Presently Shyam Manohar Nagar, Chopasani Village, Police Station Rajiv Gandhi Nagar, Jodhpur. (At Present Lodged At Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Nishant Bora For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Call for case diary.

List on 10.03.2021.

(VIJAY BISHNOI),J

61-pratibha/-

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