Reliance G.I.C.Ltd vs Smt.Inder Kanwar And Ors
2021 Latest Caselaw 6193 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 346/2012

Reliance General Insurance Company Ltd. through Divisional Manager, Divisional Office, Second Floor, Amar Plaza, Near Moti Mahal Hotel, Ajmer (Insurance Company of the vehicle No. RJ- 05-G-3031).

----Appellant/Non-petitioner Versus

1. Smt. Indar Kanwar W/o. Late Bhagirath Singh B/c Rajput (deceased).

2. Bhanwar Singh S/o. Late Bhagirath Singh B/c Rajput

3. Bishan Singh S/o. Late Bhagirath Singh B/c Rajput

4. Bhawani Singh S/o. Late Bhagirath Singh B/c Rajput

5. Prem Kanwar D/o. Late Bhagirath Singh B/c Rajput All R/o. Village Bhirana, P. S. Losal, District Sikar.

---Petitioners/Respondents

6. Mahendra Singh S/o. Rajendra Singh R/o. Village Jangpur, Tehsil Mont, District Mathura (U.P.) at present R/o. Nai Mandi, Bharatpur (Raj.) (Driver and Owner of the vehicle No. RJ-05-G- 3031).

----Non-petitioner/Respondent

For Appellant(s) : Mr. Vishal Singhal For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

02/03/2021

Learned counsel for the appellant submits that he wants to

withdraw the present civil misc. appeal.

Accordingly, the civil misc. appeal is dismissed as withdrawn.

(VINIT KUMAR MATHUR),J 128-SunilS/-

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