Ramswaroop @ Pukhraj vs State
2021 Latest Caselaw 6141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 223/2020

Ramswaroop @ Pukhraj

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Vineet Jain, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

The matter comes up on an application for preponement of

date of listing.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing.

Hence, the application is dismissed.

List the matter on 15.03.2021 as already fixed.

(MANOJ KUMAR GARG),J 137-MS/-

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