Kirta Ram vs State
2021 Latest Caselaw 6137 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 10867/2020

Kirta Ram S/o Shri Babu Lal, Aged About 25 Years, By Caste Jat, R/o Bhurtiya Village, Nagana Police Station, Barmer (Raj.). (Lodged In Distt. Jail Barmer).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vikram Singh Rajpurohit For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Hence, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

8-msrathore/-

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