Ncb vs Rajesh Kumar
2021 Latest Caselaw 6111 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Bail Cancellation Application No. 23/2019 Ncb, 18-E, Chopasani Housing Board, Jodhpur.

----Petitioner Versus Rajesh Kumar S/o Vishwa Nath Prasad, R/o Village And Post Musela, Teh. Mohanpur, Dist. Gaya, Bihar

----Respondent

For Petitioner(s) : Mr. MR Pareek, SPP for NCB For Respondent(s) : Mr. B Ray Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the respondent prays for and is granted

time to produce disability certificate of the respondent- Rajesh

Kumar.

List on 10.03.2021.

(VIJAY BISHNOI),J

Surabhii/2-

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