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Forest Department. Udaipur vs Kanna And Ors
2021 Latest Caselaw 6057 Raj

Citation : 2021 Latest Caselaw 6057 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
Forest Department. Udaipur vs Kanna And Ors on 1 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10774/2015

Forest Department. Udaipur

----Petitioner Versus Kanna And Ors.

----Respondent

For Petitioner(s) : Mr. Sandeep Shah For Respondent(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

List this matter on 04.03.2021 along with SB Civil Writ

Petition Nos. 10775/2015, 10777/2015, 10778/2015,

10779/2015, 10780/2015, 10781/2015, 10782/2015,

10783/2015, 10784/2015, 10785/2015, 10786/2015,

10787/2015, 10788/2015 and 10789/2015.

(VIJAY BISHNOI),J

207-akash/-

(D.B. SAW/273/2018 has been filed in this matter. Please refer the same for further orders)

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