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Ramdayal S/O Mannalal vs State Of Rajasthan
2021 Latest Caselaw 2293 Raj/2

Citation : 2021 Latest Caselaw 2293 Raj/2
Judgement Date : 26 March, 2021

Rajasthan High Court
Ramdayal S/O Mannalal vs State Of Rajasthan on 26 March, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5472/2021

                                    Ramdayal S/o Mannalal
                                                                                                          ----Applicant
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 5473/2021 Dhanroop S/o Mannalal

----Applicant Versus State Of Rajasthan

----Respondent

For Applicant(s) : Mr. Rohit Khandelwal, Advocate For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the accused-applicants.

List on 06.04.2021.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /301-302

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