Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Virendra Chourey S/O Shri Laxmi ... vs State Of Rajasthan
2021 Latest Caselaw 2283 Raj/2

Citation : 2021 Latest Caselaw 2283 Raj/2
Judgement Date : 26 March, 2021

Rajasthan High Court
Virendra Chourey S/O Shri Laxmi ... vs State Of Rajasthan on 26 March, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Writ Miscellaneous Application No. 91/2020

                                   Virendra Chourey S/o Shri Laxmi Narayan Chourey, Aged About
                                   62 Years, R/o House No. 34/68 E, Sudama Nagar, Indore
                                   (Madhya Pradesh).
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan and Anr.
                                                                                                   ----Respondents

For Applicant(s) : Mr. K S Chandel For Non-applicant(s) : Mr. Tarun Jaiman

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/03/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter