Sukhram S/O Shri Bhoma vs Bijay Singh Meena S/O Shri Krapal
2021 Latest Caselaw 2263 Raj/2

Citation : 2021 Latest Caselaw 2263 Raj/2
Judgement Date : 25 March, 2021

Rajasthan High Court

Sukhram S/O Shri Bhoma vs Bijay Singh Meena S/O Shri Krapal on 25 March, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 342/2020
                                                                            In
                                                  D.B. Civil Writ (PIL) Petition No. 7298/2017

                                    Sukhram S/o Shri Bhoma
                                                                                                        ----Petitioner
                                                                        Versus
                                    Bijay Singh Meena S/o Shri Krapal & Anr
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Devendra Kumar Bhardwaj, Advocate For Respondent(s) : Mr. Shashank Shekhar Pachauri, Advocate for Mr. Asgar Khan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/03/2021

Learned counsel for the respondent no. 1 seeks time to file

reply.

List again on 14.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/96

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